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T.Someswara Rao, E.G.Dt 2 Othrs., vs State Of Ap., Rep. Pp And 2 Othrs.,
2023 Latest Caselaw 498 AP

Citation : 2023 Latest Caselaw 498 AP
Judgement Date : 30 January, 2023

Andhra Pradesh High Court - Amravati
T.Someswara Rao, E.G.Dt 2 Othrs., vs State Of Ap., Rep. Pp And 2 Othrs., on 30 January, 2023
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            Main Case: Criminal Petition No.9164 of 2013

                             PROCEEDING SHEET

Sl.                                                                             OFFICE
        DATE                              ORDER
No.                                                                              NOTE
                   DUPPALA VENKATA RAMANA, J
10.   30.01.2023

                            Learned counsel for the petitioners is
                   present.
                            Learned counsel for the 3rd respondent

is present.

At the time of hearing, learned Assistant Public Prosecutor submitted that due to the stay granted by this Court, investigation is not proceeded.

In view of the judgment of the Hon'ble Supreme Court of India in Asian Resurfacing of Road Agency Private Limited and Another v. Central Bureau of Investigation (2018) 16 SCC 299, stay is not in force. The concerned authorities are directed to proceed with the matter in accordance with law.

Post the matter after four weeks.

_______________________________ DUPPALA VENKATA RAMANA, J Dinesh TPS

 
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