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Koganti Rohit Contract Works vs The State Of Andhra Pradesh
2023 Latest Caselaw 332 AP

Citation : 2023 Latest Caselaw 332 AP
Judgement Date : 24 January, 2023

Andhra Pradesh High Court - Amravati
Koganti Rohit Contract Works vs The State Of Andhra Pradesh on 24 January, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 28481 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

02. 24.01.2023 RNT, J

"Separate judgment is passed closing the writ petition."

_________ RNT, J Dsr

 
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