Citation : 2023 Latest Caselaw 263 AP
Judgement Date : 19 January, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Criminal Appeal No.1643 of 2009
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
4. 19.01.2023 AVRB, J
Heard the arguments of Sri Mohammad Ismail, learned counsel representing Ms. Sangeetha Reddy, learned counsel for the appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.
Reserved for judgment.
________ AVRB,J PMK/dnv
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