Citation : 2023 Latest Caselaw 159 AP
Judgement Date : 6 January, 2023
THE HON'BLE SRI JUSTICE RAVI NATH TILHARI
WRIT PETITION No.2404 of 2016
JUDGMENT:-
1. This writ petition was filed for a direction to the
respondents to release the payment of the petitioner under the
bills for the work executed under the agreement.
2. Sri S.Lakshminarayana Reddy, learned Standing counsel
for the respondent Nos.4, 5 and 7 submits that the payment has
been made to the petitioner.
3. Ms. R.Sudha, learned counsel, representing Sri Pithani
Chandra Sekhara Reddy, learned counsel for the petitioner
submits that she has instructions of the petitioner to submit
that the payment has been received.
4. Recording the same, the writ petition is closed.
No order as to costs.
As a sequel thereto, miscellaneous petitions, if any
pending, shall also stand closed.
__________________________ RAVI NATH TILHARI,J Date: 06.01.2023 SCS
THE HON'BLE SRI JUSTICE RAVI NATH TILHARI
WRIT PETITION No.2404 of 2016
Date: 06.01.2023
Scs
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