Bheemapalli Parvathi And 3 Ors vs Bellanna Dadayya 2 Ors
2023 Latest Caselaw 844 AP

Citation : 2023 Latest Caselaw 844 AP
Judgement Date : 13 February, 2023

Andhra Pradesh High Court - Amravati

Bheemapalli Parvathi And 3 Ors vs Bellanna Dadayya 2 Ors on 13 February, 2023

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A.No.520 OF 2016

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                  OFFICE
                                     ORDER

NOTE

08. 13.02.2023 BVLNC, J

This appeal is partly allowed (vide

separate judgment). No costs.

___________ BVLNC, J psk

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