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Ramireddy Geya Priyanka, vs Edara Sudhakar Reddy,
2023 Latest Caselaw 812 AP

Citation : 2023 Latest Caselaw 812 AP
Judgement Date : 10 February, 2023

Andhra Pradesh High Court - Amravati
Ramireddy Geya Priyanka, vs Edara Sudhakar Reddy, on 10 February, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.736 of 2015

PROCEEDING SHEET

Sl. Office ORDER Note No DATE

13. 10.02.2023 CPK, J & BVLNC, J

Crl.A.No.736 of 2015

Criminal Appeal is 'Dismissed'.

(Vide separate Judgment)

___________ CPK, J

___________ BVLNC, J

DNB

 
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