Citation : 2023 Latest Caselaw 658 AP
Judgement Date : 7 February, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W. P. No. 32092 of 2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
08. 07.02.2023 RNT, J
"Separate judgment is passed dismissing the writ petition as infructuous."
_________ RNT, J Dsr
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!