T Subamma And 16 Others vs The State Of Ap., Repby Its ...
2023 Latest Caselaw 566 AP

Citation : 2023 Latest Caselaw 566 AP
Judgement Date : 2 February, 2023

Andhra Pradesh High Court - Amravati

T Subamma And 16 Others vs The State Of Ap., Repby Its ... on 2 February, 2023

Bench: Ravi Cheemalapati

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: W.P.Nos.15736 & 11510 of 2016

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE.

02.02.2023 RC,J

Learned Assistant Government Pleader submitted that there are two judgements passed by the Court, one judgment is in favour of the petitioner in W.P.No. 12993/2017 and another is against the petitioner in W.P.No.11881/2018 and sought time to file copies of the judgements.

Post on 06.02.2023.

________ RC, J BRS

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