Kamisetty Raja Rajeswararao Raju vs The State Of A.P.
2023 Latest Caselaw 1185 AP

Citation : 2023 Latest Caselaw 1185 AP
Judgement Date : 28 February, 2023

Andhra Pradesh High Court - Amravati

Kamisetty Raja Rajeswararao Raju vs The State Of A.P. on 28 February, 2023

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE No.Crl.R.C.No.1870 of 2008
                          PROCEEDING SHEET

Sl.                                                                 Office
No      DATE                           ORDER                        Note
6     28.02.2023 Dr.VRKS, J

                      Sri Ram Mohan Reddy, learned counsel,
                appearing on behalf of Sri C.B. Siddarth, learned
                counsel for the Revision Petitioner and learned
                Special    Assistant    Public   Prosecutor   for
                respondent, submitted arguments.

Judgment reserved.

____________ Dr.VRKS, J

KPV

Download the LatestLaws.com Mobile App