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R.D.Subramanyam Reddy vs K.Padmavathi
2023 Latest Caselaw 1068 AP

Citation : 2023 Latest Caselaw 1068 AP
Judgement Date : 22 February, 2023

Andhra Pradesh High Court - Amravati
R.D.Subramanyam Reddy vs K.Padmavathi on 22 February, 2023
Bench: U.Durga Prasad Rao, Dr V Sagar

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: W.A.No.739 of 2022

PROCEEDING SHEET

Sl.

No DATE ORDER OFFICE NOTE

22.02.2023 UDPR, J & Dr.VRKS, J

The Writ Appeal is disposed of.

(Vide separate judgment)

________ UDPR, J

___________ Dr.VRKS, J NNN

 
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