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Reddy Narasinga Rao, vs A.V.V.Ramakrishna
2023 Latest Caselaw 1003 AP

Citation : 2023 Latest Caselaw 1003 AP
Judgement Date : 21 February, 2023

Andhra Pradesh High Court - Amravati
Reddy Narasinga Rao, vs A.V.V.Ramakrishna on 21 February, 2023
Bench: B V Chakravarthi
                    HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. M.A.C.M.A.828 of 2016

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                      OFFICE
                                      ORDER

NOTE

14. 21.02.2023 BVLNC, J

Learned counsel for Appellant completed arguments. No representation for respondent.

In that view of the matter, judgment reserved.

___________ BVLNC, J psk

 
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