Timirthi Durga Rao vs Nunna Anjaneyuludied
2023 Latest Caselaw 6284 AP

Andhra Pradesh High Court - Amravati

Timirthi Durga Rao vs Nunna Anjaneyuludied on 29 December, 2023

                   HIGH COURT OF ANDHRA PRADESH: AMARAVATI

        MAIN CASE:        C.R.P.No.3396 of 2023

                                   PROCEEDINGS SHEET
Sl.     DATE                                    ORDER                                OFFICE
No.                                                                                   NOTE


1)    29.12.2023    GN,J.

Issue emergency notice to the respondents.

Petitioners are also permitted to serve notice of the

revision petition on the counsel representing the

respondents before the trial Court and file acknowledgment

in the Registry. If such acknowledgement is filed, re-list the

matter on 12.01.2024.

I.A.No.1 of 2023

Heard learned counsel for the petitioners.

The Court below is restrained from passing any final

judgment pending disposal of the revision petition.

_______ GN,J.

Note:

Issue C.C. today.

                    B/O
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