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Bagantri Appalamma And 3 Others vs Balla Srinivasa Rao And Another
2023 Latest Caselaw 6080 AP

Citation : 2023 Latest Caselaw 6080 AP
Judgement Date : 14 December, 2023

Andhra Pradesh High Court - Amravati

Bagantri Appalamma And 3 Others vs Balla Srinivasa Rao And Another on 14 December, 2023

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.3043 OF 2012

                          PROCEEDING SHEET
Sl.                                                                    OFFICE
                                         ORDER

No DATE NOTE

12. 14.12.2023 BVLNC, J

The appeal is allowed only in respect of

order and decree passed in MVOP 484/2001 on

the file of Motor Accidents Claims Tribunal-cum-I

Addl.District Judge, Srikakulam. No costs (vide

separate judgment).

__________ BVLNC, J psk

 
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