Citation : 2023 Latest Caselaw 5971 AP
Judgement Date : 8 December, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE A.S.No.1104 OF 2017
PROCEEDING SHEET
Sl.
No DATE OFFICE
ORDER
NOTE
BVLNC, J 03 08.12.2023
The Appeal Suit is dismissed for non-prosecution. No costs (vide separate judgment).
___________ BVLNC, J psk
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!