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Learned Counsel For The vs Unknown
2023 Latest Caselaw 3965 AP

Citation : 2023 Latest Caselaw 3965 AP
Judgement Date : 31 August, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For The vs Unknown on 31 August, 2023

                                1




       THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

                    APPEAL SUIT No.771 of 2018

JUDGMENT:

Learned counsel for the appellant, represents that the

matter is settled out of the Court and seeks permission to

withdraw the Appeal.

2. Hence, the Appeal is dismissed as withdrawn, as it

is settled out of the Court. There shall be no order as to costs.

As a sequel, miscellaneous applications pending, if any,

shall stand closed.

_________________________________ JUSTICE A.V.RAVINDRA BABU

Date: 31.08.2023.

THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

APPEAL SUIT No.771 of 2018

Date: 31.08.2023.

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