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CRLA/1267/2009
2023 Latest Caselaw 3955 AP

Citation : 2023 Latest Caselaw 3955 AP
Judgement Date : 31 August, 2023

Andhra Pradesh High Court - Amravati
CRLA/1267/2009 on 31 August, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.1267 of 2009

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

09. 31.08.2023 AVRB,J:

The Appeal is dismissed as abated. (Vide Separate Judgment).

_________ AVRB,J

MH

 
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