Citation : 2023 Latest Caselaw 3932 AP
Judgement Date : 30 August, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI MAIN CASE No Appeal Suit No.27 of 2016 PROCEEDING SHEET
SI. DATE ORDER OFFICE No. NOTE
10. | 30.08.2023 | TMR,J
Heard both sides.
Judgment reserved.
TMR,J
KNN
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!