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AS/36/2010
2023 Latest Caselaw 3929 AP

Citation : 2023 Latest Caselaw 3929 AP
Judgement Date : 28 August, 2023

Andhra Pradesh High Court - Amravati
AS/36/2010 on 28 August, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI

MAIN CASE No: Appeal Suit No.36 of 2010
PROCEEDING SHEET

SI. DATE

ORDER

OFFICE NOTE

16. | 28.08.2023

TMR,J

Heard both sides.

Reserved for Judgment.

KNN

TMR,J

 
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