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Heard The Arguments Of Sri A.S.K.S vs Unknown
2023 Latest Caselaw 3867 AP

Citation : 2023 Latest Caselaw 3867 AP
Judgement Date : 10 August, 2023

Andhra Pradesh High Court - Amravati
Heard The Arguments Of Sri A.S.K.S vs Unknown on 10 August, 2023
         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                          A.S.No.405 of 2017

                          PROCEEDING SHEET

 Sl.                                                             OFFICE
       DATE                       ORDER
No.                                                               NOTE
.    10.08.2023 AVRB,J:

                    Heard the arguments of Sri A.S.K.S
               Bharagav, learned counsel, learned counsel
               for the appellant and Sri M.Chalapati Rao,
               learned counsel for the respondent.

Reserved for Judgment.

_________ AVRB,J

MH/RSD

 
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