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8.08.2023 Avrb vs Unknown
2023 Latest Caselaw 3855 AP

Citation : 2023 Latest Caselaw 3855 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati
8.08.2023 Avrb vs Unknown on 8 August, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

A.S.No.402 of 2023

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

01. 08.08.2023 AVRB,J:

At request of learned counsel for the appellants, on the ground that another Appeal is going to be filed against the common judgment, list the matter on 16.08.2023.

_________ AVRB,J

MH/RSD

 
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