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CRLA/858/2007
2023 Latest Caselaw 3846 AP

Citation : 2023 Latest Caselaw 3846 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati
CRLA/858/2007 on 8 August, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.858 of 2007

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

11. 08.08.2023 AVRB,J:

Heard arguments of Smt.A.Gayathri Reddy, learned Standing Counsel for ACB cum Special Public Prosecutor.

Reserved for judgment along with the Criminal Appeal No.857 of 2007.

_________ AVRB,J

MH/RSD

 
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