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Sri M.Sohail Shareef vs Unknown
2023 Latest Caselaw 3798 AP

Citation : 2023 Latest Caselaw 3798 AP
Judgement Date : 3 August, 2023

Andhra Pradesh High Court - Amravati

Sri M.Sohail Shareef vs Unknown on 3 August, 2023

                               1




       THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

                APPEAL SUIT No.1014 of 2018

JUDGMENT:

Sri M.Sohail Shareef, learned counsel, representing

learned counsel for the appellant, represents that the matter

is settled out of the Court, as such, the Appeal may be

dismissed as not pressed.

2. Considering the same, the Appeal is dismissed as not

pressed. There shall be no order as to costs.

As a sequel, interlocutory applications pending, if any,

shall stand closed.

_________________________________ JUSTICE A.V.RAVINDRA BABU Date: 03.08.2023.

THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

APPEAL SUIT No.1014 of 2018

Date: 03.08.2023.

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