Unknown vs High Court Of Andhra Pradesh At ...
2023 Latest Caselaw 3794 AP

Citation : 2023 Latest Caselaw 3794 AP
Judgement Date : 2 August, 2023

Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh At ... on 2 August, 2023

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                    MAIN CASE No. A.S.No.263 of 2015

                            PROCEEDING SHEET

Sl.   DATE                             ORDER                                OFFICE
No.                                                                          NOTE
15. 02.08.2023 TMR,J

                    No representation on behalf of the respondents

despite calling the matter in the morning as well as in the afternoon sessions and the matter is listed under the caption "for judgment". It seems that the respondent has no interest to submit his arguments, hence treated as heard.

Reserved "for judgment".

________ TMR, J

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