Proceeding Sheet vs Unknown
2023 Latest Caselaw 3789 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Appeal Suit No.1304 of 2018

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

13. 02.08.2023 AVRB, J

At request of Smt. K.Priyanka Lakshmi, learned counsel representing learned counsel for the appellants, list the appeal on 09.08.2023.

It is made clear that no further adjournments will be given. Further, it is informed that, if the counsel fails to argue the matter on that day without giving any reply, the matter will be reserved for judgment.

________ AVRB,J DNV