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Learned Counsel Representing The vs Unknown
2023 Latest Caselaw 3777 AP

Citation : 2023 Latest Caselaw 3777 AP
Judgement Date : 1 August, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel Representing The vs Unknown on 1 August, 2023

        HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                   Appeal Suit No.220 of 2013

JUDGMENT:

1. Learned counsel representing the appellant and the

respondent submitted that according to the instructions,

the parties to the suit have compromised the matter and

requested to withdraw the appeal, accordingly.

2. Considering the aforesaid submission, without going into

the correctness of the submission with regard to the

compromise, the appeal is dismissed as withdrawn.

3. As a result, the Appeal Suit is dismissed as withdrawn. In

the facts and circumstances, there shall be no order as to

costs.

4. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 01.08.2023 RMD HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.220 of 2013 01.08.2023

RMD

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