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Heard Sri V.Venugopal Rao vs Sri Sunkara Rajendra Prasad
2023 Latest Caselaw 3773 AP

Citation : 2023 Latest Caselaw 3773 AP
Judgement Date : 1 August, 2023

Andhra Pradesh High Court - Amravati
Heard Sri V.Venugopal Rao vs Sri Sunkara Rajendra Prasad on 1 August, 2023
          HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

                          A.S.No.1569 of 2017

                          PROCEEDING SHEET


 SL.                                                                   OFFICE
 No.   DATE                           ORDER
                                                                       NOTE
HCJ & 01.08.2023
      RSR, J     AVRB,J


                      Heard     Sri   V.Venugopal   Rao,      Senior
                counsel representing Sri E.Sambasiva Pratap,
                learned     counsel   for   the   appellant     and
                Sri Sunkara Rajendra Prasad, learned counsel
                for the respondent.

Reserved for Judgment.

_______ AVRB,J RPD

SL. OFFICE No. DATE ORDER NOTE

 
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