Citation : 2023 Latest Caselaw 2551 AP
Judgement Date : 27 April, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.:M.A.C.M.A.No.2090 of 2007
PROCEEDING SHEET
OFFICE Sl.No DATE ORDER NOTE
04. 27.04.2023 SV, J
M.A.C.M.A.No.2090 of 2007
Release the appeal from the caption 'FOR
JUDGMENT' and list the same before appropriate
Bench having provision as per Roster.
_________ SV, J dnb
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