Inaganti Prakasa Rao Amp Another vs Kandukuri Mariya Babu 2 Others
2023 Latest Caselaw 2227 AP

Citation : 2023 Latest Caselaw 2227 AP
Judgement Date : 21 April, 2023

Andhra Pradesh High Court - Amravati

Inaganti Prakasa Rao Amp Another vs Kandukuri Mariya Babu 2 Others on 21 April, 2023

Bench: Duppala Venkata Ramana

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   Main Case: MACMA No.3768 of 2011

                            PROCEEDING SHEET

Sl.                                                                        OFFICE
        DATE                           ORDER
No.                                                                         NOTE
                   DUPPALA VENKATA RAMANA, J
06.   21.04.2023

                           Learned counsel for the appellants and
                   learned Standing Counsel for the respondent

No.3-Insurance company submitted arguments.

Reserved for Judgment.

_______________________________ DUPPALA VENKATA RAMANA, J Mjl/*

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