Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M.J.V.N.Kumar, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 7430 AP

Citation : 2022 Latest Caselaw 7430 AP
Judgement Date : 27 September, 2022

Andhra Pradesh High Court - Amravati
M.J.V.N.Kumar, vs The State Of Andhra Pradesh, on 27 September, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 31308 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

03. 27.09.2022 RNT, J

"Separate judgment is passed dismissing the writ petition as not pressed."

_________ RNT, J Dsr

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter