Citation : 2022 Latest Caselaw 7427 AP
Judgement Date : 27 September, 2022
IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.355 OF 2022
(Through physical mode)
Dr. NTR University of Health Sciences
Vijayawada, Krishna District, Andhra Pradesh,
Rep., by its Registrar.
..Appellant
Versus
Anne Sri Ranganyaka Pranav,
S/o Rama Krishna, Aged about
24 years, MBBS Student, GSL
Medical College, Lakshmipuram,
Rajahmundry, R/o D.No.14-6-80,
Sri Ram Nagar, APP Mills Road,
Rajahmundry, East Godavari District,
A.P., and others.
...Respondents
Counsel for the appellant : Mr. Guttapalem Vijaya Kumar Counsel for respondent Nos.1 & 2 : Mr. G.V.S. Mehar Kumar Counsel for respondent No.3 : GP for Medical, Health & FW.
ORAL JUDGMENT Dt:27.09.2022
(per Prashant Kumar Mishra, CJ)
1. Mr. G. Vijaya Kumar, learned standing counsel appearing for the
appellant, seeks permission for withdrawal of this writ appeal.
2. Permission is accorded and the Writ Appeal is dismissed as
withdrawn. No costs. All pending miscellaneous applications shall
stand dismissed.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
W.A.No.355 OF 2022
(per Prashant Kumar Mishra, CJ)
Dt:27.09.2022
Nn
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