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K.Sunkulamma vs K.Nagamalleswari
2022 Latest Caselaw 7398 AP

Citation : 2022 Latest Caselaw 7398 AP
Judgement Date : 26 September, 2022

Andhra Pradesh High Court - Amravati
K.Sunkulamma vs K.Nagamalleswari on 26 September, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: S.A.No.150 of 2011

PROCEEDING SHEET

S.

No DATE ORDER

19. 26.09.2022 Dr.VRKS,J

Learned counsel on both sides are in attendance and extensively made arguments in this second appeal. Arguments completed. Judgment Reserved.

___________ Dr.VRKS,J Klns

 
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