Citation : 2022 Latest Caselaw 7394 AP
Judgement Date : 26 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. C.C.No.1300 of 2020 & W.P.No.6337 of 2019
PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
27. 26.09.2022 MGR,J
Heard Sri G.Elisha, learned counsel appearing for Sri Yaddala Durga Rao, learned counsel for the petitioners on record in the contempt petition. He has also taken this Court to the review petition as well as counter.
Sri J.Shanti Kiran, junior of Sri M.Manohar Reddy, learned Standing Counsel, seeks adjournment.
Sri G.Elisha, learned counsel, also seeks time to go through the judgments and legal position with regard to the review of the order passed by this Court by exercising the power under Article 226 of the Constitution of India.
Post on 13.10.2022.
_________ MGR,J anr
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