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Kommineedi Naga Venkata ... vs The State Of Andhra Pradesh
2022 Latest Caselaw 7274 AP

Citation : 2022 Latest Caselaw 7274 AP
Judgement Date : 21 September, 2022

Andhra Pradesh High Court - Amravati

Kommineedi Naga Venkata ... vs The State Of Andhra Pradesh on 21 September, 2022

      THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.30864 of 2022

JUDGMENT:-

Ms. S.V.Indira, learned counsel for the petitioner after

arguing at some length submitted that the petition may be

dismissed as withdrawn.

Accordingly, the writ petition is dismissed as withdrawn.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any

pending, shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 21.09.2022 SCS FFFFFFFFFHGHHHHHHHHHHGGGGGGGFFFKKKKKKKKKK KKKKJJJJJKFDASDFKKKKLKKLHGGGFFFFFFFDSSSSSGG GGGGGGHHHHHGHFSDAFSDAHLFJHSDFJASD

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.30864 of 2022

Date: 21.09.2022

Scs

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