Citation : 2022 Latest Caselaw 7215 AP
Judgement Date : 19 September, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: S.A.Nos.910 of 2011 and 258 of 2013
PROCEEDING SHEET
S.
No DATE ORDER
31. 19.09.2022 Dr.VRKS, J
Learned counsel for appellants alone is in attendance.
It is submitted that the suit in O.S.No.28 of 1999 as well as the present appeal arises out of same Judgment and decree and S.A.No.258 of 2013 the appellants were plaintiffs and therefore, it is in the fitness of things that they should commence the arguments in the 2nd appeal. List the matter for hearing 19.10.2022.
___________ Dr.VRKS, J
KLNS
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