Citation : 2022 Latest Caselaw 7090 AP
Judgement Date : 15 September, 2022
THE HON'BLE SRI JUSTICE RAVI NATH TILHARI
WRIT PETITION No.13826 of 2022
JUDGMENT:-
I.A.No.2 of 2022 is an application for withdrawal of the
writ petition. The application is supported by the affidavit.
The petitioner is permitted to withdraw the writ petition.
The writ petition is dismissed as withdrawn.
No order as to costs.
As a sequel thereto, miscellaneous petitions, if any pending,
shall also stand closed.
__________________________ RAVI NATH TILHARI,J Date: 15.09.2022 SCS
THE HON'BLE SRI JUSTICE RAVI NATH TILHARI
WRIT PETITION No.13826 of 2022
Date: 15.09.2022
Scs
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