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Sri Paidimamba Reddy Chervuu ... vs The State Of Andhra Pradesh
2022 Latest Caselaw 7087 AP

Citation : 2022 Latest Caselaw 7087 AP
Judgement Date : 15 September, 2022

Andhra Pradesh High Court - Amravati
Sri Paidimamba Reddy Chervuu ... vs The State Of Andhra Pradesh on 15 September, 2022
       HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No:W.P.No.29841 OF 2022

                      PROCEEDING SHEET

SL.     DATE                              ORDER                           OFFICE
NO.                                                                        NOTE
                   RNT,J
1.

15.09.2022

Sri T.D.Phani Kumar, learned counsel for the petitioner, prays for and is granted two (02) weeks time to enable him to bring on record the judgment of the Second Appeal as mentioned in Para No.3 of the writ petition.

List on 29.09.2022.

________ RNT,J Scs SL. DATE ORDER OFFICE NO. NOTE

 
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