Nandana Satyanarayana And 4 ... vs Seelam Satyavathamma
2022 Latest Caselaw 6937 AP

Citation : 2022 Latest Caselaw 6937 AP
Judgement Date : 13 September, 2022

Andhra Pradesh High Court - Amravati

Nandana Satyanarayana And 4 ... vs Seelam Satyavathamma on 13 September, 2022

                        HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO:       C.R.P.No.848 of 2018


                             PROCEEDING SHEET
Sl.N      Date                         ORDER                          OFFICE
 o.                                                                    NOTE




       13.09.2022 BSB, J

                      Learned    counsel   for    the   respondents

submitted that copies of the original plaint and the amended plaint and judgment in the original suit are being submitted to the Registry. Since the matter was already heard, post the mater on 22.09.2022 'for pronouncement of orders'.

_________________ B.S.BHANUMATHI,J

PNV

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