Jagarlamudi. Purnachandra Rao ... vs Guntupalli. Babu Rao
2022 Latest Caselaw 6623 AP

Citation : 2022 Latest Caselaw 6623 AP
Judgement Date : 8 September, 2022

Andhra Pradesh High Court - Amravati

Jagarlamudi. Purnachandra Rao ... vs Guntupalli. Babu Rao on 8 September, 2022

                       HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO:       A.S.No.184 of 2019
                              PROCEEDING SHEET
Sl.N      Date                         ORDER                           OFFICE
 o.                                                                     NOTE




       08.09.2022 BSB, J

                       Heard    the   learned   counsels   for   the
                  appellant and the respondent.

Post on 19.09.2022 'for pronouncement of judgment'.

Till then, interim stay granted earlier is extended.

_________________ B.S.BHANUMATHI,J

PNV

Download the LatestLaws.com Mobile App