State Of Ap Rep By Insp Of Police ... vs Sri P. Nageswara Rao,
2022 Latest Caselaw 8118 AP

Citation : 2022 Latest Caselaw 8118 AP
Judgement Date : 31 October, 2022

Andhra Pradesh High Court - Amravati

State Of Ap Rep By Insp Of Police ... vs Sri P. Nageswara Rao, on 31 October, 2022

                         HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                               Criminal Appeal No.944 of 2007

                                      Proceeding Sheet

Sl.   Date         Order                                                         Office Note
No.
13.   31.10.2022   AVRB, J
                         There is no representation on behalf of the
                   respondent.

Already learned counsel for the appellant argued the matter on 18.10.2022.

As there is no representation for the respondent and as it is an appeal against the acquittal, the matter can be decided basing on the material available on record.

Hence, the matter is reserved for judgment.

_______ AVRB, J bss

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