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Vaddi Satishbabu vs B Yasodamma Died
2022 Latest Caselaw 9189 AP

Citation : 2022 Latest Caselaw 9189 AP
Judgement Date : 29 November, 2022

Andhra Pradesh High Court - Amravati

Vaddi Satishbabu vs B Yasodamma Died on 29 November, 2022

              HON'BLE DR. JUSTICE V.R.K. KRUPA SAGAR


                                S.A.No.1582 of 2018

JUDGMENT:

Learned counsel for respondent No.2 is in attendance.

No representation for the appellant on 03.11.2022, 15.11.2022 and on

21.11.2022. Today, also there is no representation for appellant.

This matter has been posted under the caption "for dismissal", yet there is no

representation for appellant.

In the result, this Appeal is dismissed for non-prosecution. There shall be no

order as to costs.

As a sequel, miscellaneous applications pending, if any, shall

stand closed.

Dr.V.R.K.KRUPA SAGAR, J

Date: 29-11-2022 MH

HON'BLE DR. JUSTICE V.R.K. KRUPA SAGAR

S.A.No.1582 of 2018

Dated:29-11-2022

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