Citation : 2022 Latest Caselaw 9187 AP
Judgement Date : 29 November, 2022
HONOURABLE SRI JUSTICE SUBBA REDDY SATTI
CIVIL REVISION PETITION No.2447 of 2022
ORDER:
Sri V.V.Satish, learned counsel for the petitioners seeks
permission to withdraw the civil revision petition since it was
represented by learned counsel for the respondents that the
suit O.S.No.73 of 2016 on the file of the XIII Additional
District Judge, Gajuwaka, was dismissed with costs by
judgment and decree dated 27.10.2022.
Permission is accorded.
Accordingly, the Civil Revision Petition is dismissed as
withdrawn. No order as to costs.
As a sequel, all the pending miscellaneous applications
in this case shall stand closed.
_________________________ SUBBA REDDY SATTI, J Date : 29.11.2022 KA
HONOURABLE SRI JUSTICE SUBBA REDDY SATTI
CIVIL REVISION PETITION No.3447 of 2022
Date : 29.11.2022 KA
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