Gurram Sujatha vs The State Of Andhra Pradesh
2022 Latest Caselaw 8991 AP

Citation : 2022 Latest Caselaw 8991 AP
Judgement Date : 24 November, 2022

Andhra Pradesh High Court - Amravati

Gurram Sujatha vs The State Of Andhra Pradesh on 24 November, 2022

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No. Crl.P.No.2224 of 2022
                         PROCEEDING SHEET
Sl.                                                               Office
                                  ORDER

No DATE Note

6. 24.11.2022 RRR, J

Heard both sides. Reserved for orders. Trial may go on. However, the judgment shall not be pronounced by the trial court until the judgment is pronounced in this case.

__________ RRR, J

BSM

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