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Boddupalli Upendar Rao Upendar vs Boddupalli Usha Rani
2022 Latest Caselaw 8982 AP

Citation : 2022 Latest Caselaw 8982 AP
Judgement Date : 24 November, 2022

Andhra Pradesh High Court - Amravati

Boddupalli Upendar Rao Upendar vs Boddupalli Usha Rani on 24 November, 2022

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      THE HON'BLE SRI JUSTICE A.V. SESHA SAI

& THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

C.M.A. No. 175 OF 2022

JUDGMENT:(per A.V. Sesha Sai, J)

The learned counsel for the appellant seeks

permission of this Court to withdraw the Appeal.

Permission is granted.

The C.M.A., is dismissed as withdrawn. No order as

to costs.

As a sequel, pending miscellaneous petitions, if any,

stand closed.

__________________ A.V. SESHA SAI, J

_________________________________ DUPPALA VENKATA RAMANA, J Date: 24.11.2022 Ks

THE HON'BLE SRI JUSTICE A.V. SESHA SAI & THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

C.M.A. No. 175 OF 2022 (per A.V. Sesha Sai, J)

Date: 24.11.2022

Ks

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