Citation : 2022 Latest Caselaw 8968 AP
Judgement Date : 23 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Criminal Appeal No.1322 of 2010
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
5) 23.11.2022 AVRB, J
Heard the arguments of Sri V.Raghu, learned counsel for the appellant and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.
Reserved for judgment.
________ AVRB,J PGR
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