Moturu Narasimha Rao vs Ponnam Padmavathi
2022 Latest Caselaw 8967 AP

Citation : 2022 Latest Caselaw 8967 AP
Judgement Date : 23 November, 2022

Andhra Pradesh High Court - Amravati

Moturu Narasimha Rao vs Ponnam Padmavathi on 23 November, 2022

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI


MAIN CASE No :S.A.No.1283 of 2010


                             PROCEEDING SHEET
SL.     DATE                           ORDER                          OFFICE
NO.                                                                   NOTE
13    23.11.2022 BSS,J

                         I have heard learned counsel Mr.P.Venu

                Gopala Rao, representing on behalf of Mr.E.Samba

                Siva Pratap, learned counsel for the respondent.

I heard reply arguments of learned counsel

for Appellant Nos.2, 4, 6 and 7.

Judgment is reserved.

______ BSS,J Chb

SL. DATE ORDER OFFICE NO. NOTE

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