The Oriental Insurance Company ... vs Sri. Gunti Venkata Sunil Kumar
2022 Latest Caselaw 8964 AP

Citation : 2022 Latest Caselaw 8964 AP
Judgement Date : 23 November, 2022

Andhra Pradesh High Court - Amravati

The Oriental Insurance Company ... vs Sri. Gunti Venkata Sunil Kumar on 23 November, 2022

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 301 of 2016

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                   OFFICE
                                     ORDER

NOTE

08. 23.11.2022 BVLNC, J

Heard both sides. Judgment reserved.

___________ BVLNC, J

dvsn

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