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Vemu Vidya Ranjan Roy, vs Godavarthi Krishna Kumari,
2022 Latest Caselaw 8940 AP

Citation : 2022 Latest Caselaw 8940 AP
Judgement Date : 22 November, 2022

Andhra Pradesh High Court - Amravati
Vemu Vidya Ranjan Roy, vs Godavarthi Krishna Kumari, on 22 November, 2022
                  HIGH COURT OF ANDHRA PRADESH

     MAIN CASE No.: Second Appeal No.740 of 2015

                             PROCEEDING SHEET

S.
No     DATE                             ORDER

9.   22.11.2022 Dr.VRKS,J

                       In   the   result,   the   second    appeal   is
                dismissed with costs to be paid by the appellant
                to the respondent. The appellant shall vacate

the plaint schedule property on or before 31.12.2022. The Judgment dated 27.07.2015 of the First Appellate Court in A.S.No.243 of 2012 of the learned XI-Additional District Judge, Tenali stands confirmed.

(Vide Separate Judgment)

____________ Dr.VRKS, J KLNS

 
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