Tammisetty Venkateswarlu, ... vs The State Of A.P., Rep. By P.P., ...
2022 Latest Caselaw 8914 AP

Citation : 2022 Latest Caselaw 8914 AP
Judgement Date : 21 November, 2022

Andhra Pradesh High Court - Amravati

Tammisetty Venkateswarlu, ... vs The State Of A.P., Rep. By P.P., ... on 21 November, 2022

        HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                CRIMINAL APPEAL No.342 OF 2010

                        PROCEEDING SHEET

Sl.                                                             OFFICE
        DATE                       ORDER
No.                                                              NOTE
12.   21.11.2022 AVRB, J:

                       Heard arguments of Sri M.S.P. Reddy,
                 learned counsel, representing Sri Challa
                 Srinivasa Reddy, learned counsel for the
                 appellant and Sri Y. Jagadeeswara Rao,
                 learned    counsel,   representing   learned
                 Public Prosecutor for the respondent-State.

Reserved for judgment.

____________ AVRB, J Dsh

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