United India Insurance Company ... vs Yerrampudi Ramanamma And 3 Others
2022 Latest Caselaw 8910 AP

Citation : 2022 Latest Caselaw 8910 AP
Judgement Date : 21 November, 2022

Andhra Pradesh High Court - Amravati

United India Insurance Company ... vs Yerrampudi Ramanamma And 3 Others on 21 November, 2022

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 494 of 2016

                            PROCEEDING SHEET

 Sl.
 No       DATE                                                   OFFICE
                                     ORDER

NOTE

13. 21.11.2022 BVLNC, J

Heard both sides. Judgment reserved.

___________ BVLNC, J

dvsn

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