Citation : 2022 Latest Caselaw 8909 AP
Judgement Date : 21 November, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. Nos. 13524 & 7430 of 2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
09. 21.11.2022 RNT, J
Arguments concluded in both the writ petitions by the learned counsels for the petitioners respectively, as also the learned standing counsel for the Corporation.
Judgment reserved.
_________ RNT, J Dsr
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